Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Bihar - Section Section 48 in The Bihar Private Forest Act, 1947 48. Nothing in this Chapter to prohibit acts done in certain cases. - Nothing in this Chapter shall be deemed to prohibit any act done with the permission in writing of the Forest Officer or in accordance with any rule.
