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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(1)(vii) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(vii)to assist the Department of Animal Husbandry and Dairy Development in developing and maintaining the infrastructure or any other departmental activity, which the Board may deem fit;