Section 16 in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
16. Authorities of the University.
- The following shall be the authorities of the University, namely: -(1)The Senate ;(2)The Syndicate :(3)The Academic Council ;(4)The Faculties ;(5)The Examination Board ; and(6)Such other authorities as may be declared by the Statutes to be the authorities of the University.
