Section 109(2)(vii) in Multi State Co-Operative Societies Act, 1984

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Union of India - Subsection

Section 109(2)(vii) in Multi State Co-Operative Societies Act, 1984

(vii)the number of individuals who may he admitted as members of the National Co-operative Union of India Limited. New Delhi as required by Section 19 and their qualifications:

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Union of India - Subsection

Section 109(2)(vii) in Multi State Co-Operative Societies Act, 1984