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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(13) in The M.P. Van Upaj other than Timber (Vyapar Viniyaman) Niyam, 1969

(13)The agent shall maintain such account and submit such periodical returns to the Divisional Forest Officer or to any other officer authorised by the Divisional Forest Officer, as may be prescribed by the Divisional Forest Officer.