Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of Telangana - Subsection Section 15(1)(c) in Telangana Vaccination Act, 1951 (c)if after inspection it is proved to the satisfaction of the President or officer concerned that any person or child is unprotected and fit for vaccination,