Lok Sabha Debates
Requests The Central Government To Look After The Interests Of Ambedkhar ... on 18 December, 1998
Title: Requests the Central Government to look after the interests of Ambedkhar Foundation spreading the sacred thoughts of Baba Saheb Ambedkar.
PROF JOGENDRA KAWADE (CHIMUR): I want to bring to the notice of this august House the following. The Governing Body and the General Body of Dr. Ambedkar Foundation, which comes under the Ministry of Social Justice and Empowerment, has taken certain decisions like creation of regular post of Member-Secretary for effective functioning of the Foundation, purchase of staff car to Dr. Ambedkar Foundation, creation of more than two dozen regular posts for implementation of various activities undertaken by the Foundation. Construction of Dr. Ambedkar Memorial Community Halls, translation and publication of biographical series of Baba Saheb Ambedkar from Marathi into English, publication of TV film concerning the life and mission of Baba Saheb Ambedkar, delegation of adequate powers to the Director, Dr. Ambedkar Foundation, and Dr. Ambedkar Research Cell.
... (´ªÉ´ÉvÉÉxÉ) b÷É. ¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ) : +É®ú.BºÉ.BºÉ. ´ÉɱÉÉäÆ xÉä {ÉÉÆSSÉVÉxªÉ ¨ÉäÆ =xÉEòä ÊJɱÉÉ¡ò +ÉÊ]õÇEò±É UôÉ{ÉÉ ½þè, +É®ú.BºÉ.BºÉ. ´ÉɱÉä =xÉEòÉ Ê´É®úÉävÉ Eò®ú ®ú½þä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ) ªÉä ±ÉÉäMÉ ¸ÉÒ +¨ÉÉiÉÇªÉ ºÉäxÉ EòÉ Ê´É®úÉävÉ Eò®ú ®ú½þä ½þèÆ, ªÉä EªÉÉ =xÉEòÉ +ÉìxÉ®ú Eò®úäÆMÉä* ... (´ªÉ´ÉvÉÉxÉ) {ÉÉÆSSÉVÉxªÉ ¨ÉäÆ +É{ÉxÉä MɱÉiÉ +ÉÊ]õÇEò±É UôÉ{Éä ½þèÆ, =ºÉ¨ÉäÆ =xÉEòÉ Ê´É®úÉävÉ ÊEòªÉÉ ½þè* +É{É {ÉÉÆSSÉVÉxªÉ ¨ÉÆMÉÉEò®ú {ÉÊgøªÉä xÉ, +É{ÉEòÉ +ÉÊ¡òºÉ ½þè, +É{É Eò¨É ºÉä Eò¨É {ÉiÉÉ iÉÉä EòÊ®úªÉä* ... (´ªÉ´ÉvÉÉxÉ) PROF JOGENDRA KAWADE (CHIMUR): The Government of India has granted to Delhi Government a sum of Rs.7.12 crore to acquire 26, Alipur road bungalow for the construction of National Memorial of Dr. Ambedkar . But till now, nothing has been done in this regard.
Regarding construction of Dr. Ambedkar National Public Library at 20 Janpath, New Delhi, five bungalows have been allotted to Ambedkar Foundation but the possession of the same has not been handed over to the Foundation. A sum of Rs.10 crore has been sanctioned and a sum of Rs.90 crore has been allotted for this project in the Ninth five Year Plan.
The Ministry of Social Justice and Empowerment is treating Ambedkar Foundation like an untouchable. I request that the Ministry must look after the interests of Dr. Ambedkar Foundation to spread the sacred thoughts of Baba Saheb Ambedkar.
*m02 ¸ÉÒ +VÉÒiÉ VÉÉäMÉÒ (®úɪÉMÉgø): ¤ÉɤÉÉ ºÉɽþä¤É ºÉä ºÉ¨¤ÉÊxvÉiÉ ºÉƺlÉÉxÉ Eòä ºÉ¨¤ÉxvÉ ¨ÉäÆ ªÉ½þ ¤Éc÷É Mɨ¦ÉÒ®ú ¨ÉºÉ±ÉÉ ½þè* ¨Éä®úÉ +É{ÉEòä ¨ÉÉvªÉ¨É ºÉä ÊxÉ´ÉänùxÉ ½þè ÊEò ºÉ®úEòÉ®ú <ºÉ iÉ®ú¡ò Mɨ¦ÉÒ®úiÉÉ ºÉä vªÉÉxÉ nùä +Éè®ú =xÉEòÒ BäºÉÒ +´É½þä±ÉxÉÉ xÉ Eò®úä* ... (´ªÉ´ÉvÉÉxÉ) |ÉÉä. VÉÉäMÉäxpù Eò´ÉÉb÷ä (ÊSɨÉÚ®ú) : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, ¤ÉɤÉÉ ºÉɽþä¤É +¨¤Éäb÷Eò®ú EòÒ VÉÉä +´É½þä±ÉxÉÉ EòÒ VÉÉ ®ú½þÒ ½þè, =ºÉEòä ºÉ¨¤ÉxvÉ ¨ÉäÆ ºÉ®úEòÉ®ú ºÉÉä¶É±É VÉʺ]õºÉ ʨÉÊxɺ]ÅÒ ºÉä Eò½þä ÊEò ´É½þ +¨¤Éäb÷Eò®ú ¡òÉ=Æb÷ä¶ÉxÉ EòÉä +UôÚiÉ EòÒ iÉ®ú½þ ºÉä ]ÅÒ]õ Eò®úiÉÒ ½þè, ªÉ½þ xɽþÒÆ ½þÉäxÉÉ SÉÉʽþB* ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +ÆOÉäVÉÒ ¨ÉäÆ ºÉ¨ÉÉ{iÉ ½þÖ+É iÉÉä +É{É Ê½þxnùÒ ¨ÉäÆ ¶ÉÖ°ü ½þÉä MɪÉä* +É{ÉEòÉ ½þÉä MɪÉÉ* ... (´ªÉ´ÉvÉÉxÉ) b÷É. ¶ÉEòÒ±É +½þ¨Énù : ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ, +ÉVÉ ½þÒ <ºÉ ºÉnùxÉ ¨ÉäÆ ¨ÉÉxÉxÉÒªÉ ºÉnùºªÉ Ê´ÉVÉªÉ MÉÉäªÉ±É VÉÒ xÉä EòÉÆOÉäºÉ Eòä EòɪÉÇEòiÉÉÇ+ÉäÆ Eòä ¨ÉɨɱÉä ¨ÉäÆ Ê´ÉʦÉxxÉ ¶É½þ®úÉäÆ ¨ÉäÆ, Ê´ÉʦÉxxÉ |Énùä¶ÉÉäÆ ¨ÉäÆ =xÉEòä ÊJɱÉÉ¡ò VÉÉä MɱÉiÉ EòÉ¨É Eò®úxÉä EòÉ +É®úÉä{É ±ÉMÉɪÉÉ ½þè, =ºÉ¨ÉäÆ +JɤÉÉ®úÉäÆ EòÉ ½þ´ÉɱÉÉ ÊnùªÉÉ ½þè* +ÉVÉ Eòä ʽþxnùÖºiÉÉxÉ ]õÉ<¨ºÉ ¨ÉäÆ nùÉä Jɤɮú ½þèÆ* "BJP leaders openly side with rapist." BEò Jɤɮú ªÉ½þ ½þè* nùںɮúÒ Jɤɮú ½þè, "BJP MLC, henchmen take to guns." ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{É +JɤÉÉ®ú xɽþÒÆ {ÉgøäÆ, ´Éä +JɤÉÉ®ú {Égø ±ÉäÆMÉä* b÷É. ¶ÉEòÒ±É +½þ¨Énù (¨ÉvÉÖ¤ÉxÉÒ) : BEò MÉÉÆvÉÒxÉMÉ®ú MÉÖVÉ®úÉiÉ EòÉ ¨ÉɨɱÉÉ ½þè, nùںɮúÉ ±ÉJÉxÉ>ð EòÉ ¨ÉɨɱÉÉ ½þè* ... (´ªÉ´ÉvÉÉxÉ) ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : EÞò{ÉÉ Eò®úEòä +ɺÉxÉ OɽþhÉ EòÒÊVÉB* b÷É. ¶ÉEòÒ±É +½þ¨Énù : nùÉäxÉÉäÆ |Énùä¶ÉÉäÆ ¨ÉäÆ ¦ÉÉVÉ{ÉÉ EòÒ ºÉ®úEòÉ®ú ½þè* ¦ÉÉVÉ{ÉÉ Eòä EòɪÉÇEòiÉÉÇ, ¦ÉÉVÉ{ÉÉ Eòä ±ÉÉäMÉ, ¦ÉÉVÉ{ÉÉ Eòä {ÉnùÉÊvÉEòÉ®úÒ VÉÉä ºÉnùxÉ ¨ÉäÆ ½þèÆ ... (´ªÉ´ÉvÉÉxÉ) ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : ªÉ½þ +JɤÉÉ®ú {ÉgøxÉä EòÉ +´ÉºÉ®ú xɽþÒÆ ½þè* b÷É. ¶ÉEòÒ±É +½þ¨Énù : =xÉEòä {ÉIÉ ¨ÉäÆ Ê±ÉJÉEò®ú ÊnùªÉÉ ½þè +Éè®ú ªÉ½þ MɱÉiÉ ½þè* ªÉä nùںɮúÉäÆ {É®ú +É®úÉä{É ±ÉMÉÉiÉä ½þèÆ* ªÉ½þ +ÉVÉ EòÉ +JɤÉÉ®ú ½þè ... (´ªÉ´ÉvÉÉxÉ) ªÉä ¤ÉªÉÉxÉ nùä ®ú½þä lÉä, ... (´ªÉ´ÉvÉÉxÉ) ¸ÉÒ ®úÉVÉ´ÉÒ®ú ÊºÉÆ½þ : <x½þÉäÆxÉä ¤É±ÉÉiEòÉ®ú Eò®úEòä iÉÆnùÚ®ú ¨ÉäÆ VɱÉɪÉÉ* +É{É {É®ú ÊEòiÉxÉä ¨ÉÖEònù¨Éä SÉ±É ®ú½þä ½þèÆ* ... (´ªÉ´ÉvÉÉxÉ) ºÉ¦ÉÉ{ÉÊiÉ ¨É½þÉänùªÉ : +É{ÉEòÒ ¤ÉÉiÉ |ÉÉäºÉÒÊb÷ÆMÉ ¨ÉäÆ xɽþÒÆ VÉɪÉäMÉÒ* (´ªÉ´ÉvÉÉxÉ) ... (EòɪÉÇ´ÉɽþÒ-´ÞÉiiÉÉxiÉ ¨ÉäÆ ºÉʨ¨ÉʱÉiÉ xɽþÒÆ ÊEòªÉÉ MɪÉÉ*)