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[Cites 0, Cited by 0] [Section 38(7)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(7)(iv) in The Board's Excise Rules, 1965

(iv)Samples of finished products may also be taken at any time by the Excise Commissioner and such other Excise Officer authorised by the Excise Commissioner in this behalf.