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Punjab-Haryana High Court

Avtar Singh And Another vs Land Acquisition Collector And Another on 11 January, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

      In the High Court of Punjab & Haryana at Chandigarh


                                         R. F. A. No. 3306 of 2006 (O&M)



Avtar Singh and another                                         ... Appellants
                                                vs
Land Acquisition Collector and another                          .... Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Pritam Saini, Advocate, for the appellants.

Mr. Palvinder Singh, Senior Deputy Advocate General, Punjab.

Rajesh Bindal J.

For the detailed reasons recorded in R. F. A. No. 3304 of 2006 - Malkiat Singh and others vs Land Acquisition Collector and another, vide separate order passed today, the present appeal is dismissed.





11.1.2010                                                ( Rajesh Bindal)
vs.                                                            Judge