Punjab-Haryana High Court
Avtar Singh And Another vs Land Acquisition Collector And Another on 11 January, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 3306 of 2006 (O&M)
Avtar Singh and another ... Appellants
vs
Land Acquisition Collector and another .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Pritam Saini, Advocate, for the appellants.
Mr. Palvinder Singh, Senior Deputy Advocate General, Punjab.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 3304 of 2006 - Malkiat Singh and others vs Land Acquisition Collector and another, vide separate order passed today, the present appeal is dismissed.
11.1.2010 ( Rajesh Bindal) vs. Judge