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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(2)(a) in The Tamil Nadu Catering Establishments Act, 1958

(a)all matters expressly required or allowed by this Act to be prescribed;
(aa)[ the terms and conditions subject to which a registration certificate may be granted or renewed under this Act and the fees to be paid for the grant or renewal of such registration certificate;] [Inserted by Tamil Nadu Act 29 of 1975.]