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[Cites 0, Cited by 0] [Section 100D(2)] [Section 100D] [Entire Act]

State of Odisha - Subsection

Section 100D(2)(iii) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(iii)maintain a record of all receipts and disbursements of morphine in Form M-2; and