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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Jharkhand - Subsection

Section 79(18) in Bihar Education Code, 1961

(18)Subject to the provision of Article 358 and of this Code to sell or dispose of worn out or obsolete machinery, tools, tents, furniture and apparatus up to a limit of Rs. 100 for each article, the sale being public and the proceeds deposited in the treasury.