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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Himachal Pradesh - Subsection

Section 37(2)(b) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(b)out of the land for the benefit of which the loan has been granted- as if they were arrears of land revenue due in respect of that land;