Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 525 in The General Rules (Civil), 1957 525. Grades of Amins. - Promotion from the second to the first grade of Amins shall, as a rule, be made within the local jurisdiction of a Judge upon the ground of superiority of general qualifications irrespective of mere length of service.
