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Punjab-Haryana High Court

Kulwant Kaur vs Chief Settlement Commissioner on 6 February, 2017

Author: Amit Rawal

Bench: Amit Rawal

CWP-3732-1994 (O&M)                                                                      1

201/2
           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                      CWP-3732-1994 (O&M)
                                                      Date of decision : 06.02.2017

Smt. Kulwant Kaur
                                                                        ... Petitioner
                                             Versus

Chief Settlement Commissioner and another

                                                                      ... Respondents

CORAM: HON'BLE MR. JUSTICE AMIT RAWAL
Present:         Mr. Som Nath Saini, Advocate
                 for the petitioner.

                 Mr. Sandeep Singh Mann, Sr. DAG, Haryana.

                               ****

AMIT RAWAL, J. (ORAL)

For orders see, CWP No.8212 of 1994 titled as "Lalita Mehta and others V/s State of Haryana and others" decided on even date.

( AMIT RAWAL) 06.02.2017 JUDGE Yogesh Sharma Whether speaking/reasoned Yes/ No Whether Reportable Yes/ No For Subsequent orders see CM-15124-CWP-2015 1 of 1 ::: Downloaded on - 10-07-2017 00:12:19 :::