Punjab-Haryana High Court
Kulwant Kaur vs Chief Settlement Commissioner on 6 February, 2017
Author: Amit Rawal
Bench: Amit Rawal
CWP-3732-1994 (O&M) 1
201/2
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-3732-1994 (O&M)
Date of decision : 06.02.2017
Smt. Kulwant Kaur
... Petitioner
Versus
Chief Settlement Commissioner and another
... Respondents
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL
Present: Mr. Som Nath Saini, Advocate
for the petitioner.
Mr. Sandeep Singh Mann, Sr. DAG, Haryana.
****
AMIT RAWAL, J. (ORAL)
For orders see, CWP No.8212 of 1994 titled as "Lalita Mehta and others V/s State of Haryana and others" decided on even date.
( AMIT RAWAL) 06.02.2017 JUDGE Yogesh Sharma Whether speaking/reasoned Yes/ No Whether Reportable Yes/ No For Subsequent orders see CM-15124-CWP-2015 1 of 1 ::: Downloaded on - 10-07-2017 00:12:19 :::