Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 4 in The U.P. Epidemic Diseases Regulations, 1983

4. Production of inoculation certificate.

- The certificate referred to in Regulation 2 shall be produced on demand by any Magistrate or any member of the Police or Health staff on duty at the point of entry along the pilgrim route.