Rajasthan High Court - Jaipur
Smt Shimla And Others vs Om Prakash And Others on 19 May, 2012
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
S.B. Civil Misc. Appeal No.3915/2011 Date of Order ::: 19.05.2012 Present Hon'ble Mr. Justice Mohammad Rafiq, J. Shri Raj Kumar Goyal, counsel for appellant #### Issue notice to respondents.
Call for record.
(Mohammad Rafiq) J.
//Jaiman// All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Giriraj Prasad Jaiman PS-cum-JW