Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Union of India - Subsection Section 2(5) in The Prevention of Terrorism (Repeal) Act, 2004 (5)The Central Government may constitute more Review Committees, as it may consider necessary, for completing the review within the period specified in sub-section (3).
