Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 196] [Entire Act] State of Haryana - Subsection Section 196(c) in The Haryana Motor Vehicles Rules, 1993 (c)any other object which in the opinion of the Government conduces to the Welfare of persons employed in the motor transport industry and the travelling public.
