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[Cites 0, Cited by 0] [Section 38H] [Entire Act]

Union of India - Subsection

Section 38H(4) in The Wild Life (Protection) Act, 1972

(4)No recognition to a zoo shall be granted unless the Authority, having due regard to the interests of protection and conservation of wild life, and such standards, norms and other matters as may be prescribed, is satisfied that recognition should be granted.