Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(5)(b) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(b)absents himself from General Body Meetings out of three consecutive Board meetings without leave or absence ;