Gujarat High Court
Parthiv Vijaykumar Dave vs Ahmedabad Custom House Agents ... on 27 December, 2018
Author: S.H.Vora
Bench: S.H.Vora
C/AO/281/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/APPEAL FROM ORDER NO. 281 of 2018
With
CIVIL APPLICATION NO. 1 of 2018
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PARTHIV VIJAYKUMAR DAVE
Versus
AHMEDABAD CUSTOM HOUSE AGENTS ASSOCIATION
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Appearance:
MR JF MEHTA(461) for the PETITIONER(s) No. 1
NANAVATI ASSOCIATES(1375) for the RESPONDENT(s) No. 1,2,3,4,5,6
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 27/12/2018
ORAL ORDER
Learned advocate Mr. J.F.Mehta appearing for the appellant states at bar that Civil Suit No.1111 of 2015 has been withdrawn by the appellant-plaintiff before the trial court.
Respondent is directed to file affidavit in pursuance of order dated 20.12.2018. S.O. to 28.01.2019.
(S.H.VORA, J) TAUSIF SAIYED Page 1 of 1