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State of Uttar Pradesh - Section

Section 1 in U.P. State Industrial Development Corporation Limited (Transfer of Assets and Liabilities) Act, 2018

1. Short title, extent and commencement.

(1)This Act may be called the Uttar Pradesh State Industrial Development Corporation Limited (Transfer of Assets and Liabilities) Act, 2018.
(2)It shall extend to the whole of Uttar Pradesh.
(3)It shall be deemed to have come into force on June 27, 2018.