Bombay High Court
Indo Nippon Chemical Co. Ltd vs Mumbai Metropolitan Region ... on 19 September, 2022
Author: Madhav J. Jamdar
Bench: Dipankar Datta, Madhav J. Jamdar
Pallavi 3-oswp-2820-2018.doc
Digitally
signed by
SONALI
SONALI MILIND
MILIND
PATIL
PATIL
Date:
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
2022.09.19
20:14:55
+0530
WRIT PETITION NO.2820 OF 2018
Indo Nippon Chemical Co. Ltd. ...Petitioner
Versus
Mumbai Metropolitan Region
Development Authority and Ors. ...Respondents
WITH
INTERIM APPLICATION (L) NO.10714 OF 2022
IN
WRIT PETITION NO.2820 OF 2018
Indo Nippon Chemical Co. Ltd. ...Petitioner
Versus
Mumbai Metropolitan Region
Development Authority and Ors. ...Respondents
WITH
WRIT PETITION NO.1898 OF 2019
Shree Yashwant Co-operative
Housing Society Ltd. ...Petitioner
Versus
Mumbai Metropolitan Region
Development Authority and Ors. ...Respondents
-------------
Mr. M.M. Vashi, Senior Advocate a/w. Ms. Aparna Deokar i/by
M/s. M. P. Vashi & Associates for the petitioner in WP No.2820 of
2018.
Mr. Vaibhav Parashurami i/by. Mr. Vikrant V. Parashurami for the
Petitioner in WP No.1898 of 2019.
1/2
Pallavi 3-oswp-2820-2018.doc
Mr. Ashutosh Kumbhakoni, Advocate General with Mr. Akshay
Shinde for respondent no. 1 -MMRDA in both the Writ Petitions.
Mr. Ashutosh Kumbhakoni, Advocate General with Mr. Dushyant
Kumar, AGP, for respondent no.4 - State in WP No.2820 of 2018.
Mr. Hemant Haryan, AGP for respondent no.2- State in WP
No.1898 of 2019.
Ms. Rupali Adhate for respondent no.2 /(MCGM) in WP No.2820
of 2018.
Mr. D.N. Mishra a/w. Mr. D.P. Singh for respondent no.3 - Union
of India in WP No.2820 of 2018.
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CORAM : DIPANKAR DATTA, CJ. &
MADHAV J. JAMDAR, J.
DATE : SEPTEMBER 19, 2022
P.C. :
1. Mr. Vashi, learned senior advocate appearing for the petitioner in Writ Petition No.2820 of 2018 has concluded his arguments today.
2. Mr. Vaibhav Parashurami, learned advocate for the petitioner in Writ Petition No.1898 of 2019 has commenced his arguments. Due to paucity of time, hearing could not be concluded today.
3. List the writ petitions on Thursday next, September 22, 2022 at 2.30 p.m. (MADHAV J. JAMDAR, J.) (CHIEF JUSTICE) 2/2