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[Entire Act]
State of Haryana - Section
Section 4 in The Haryana Animal (Registration, Certification and Breeding) Act, 2019
4. Constitution of Animal Certification Authority.
| (a) | Head of Animal Genetics and Breeding Department,Lala Lajpat Rai University of Veterinary and Animal Sciences | Chairperson |
| (b) | one expert from Livestock Production Management,Lala Lajpat Rai University of Veterinary and Animal Sciences orAnimal Husbandry and Dairying Department, Haryana with at leastfifteen years experience | Member |
| (c) | one representative from Animal Husbandry andDairying Department, Haryana not below the rank of Sub-DivisionalOfficer or eminent veterinarian with at least fifteen yearsexperience | Member |
| (d) | one expert from Animal Genetics Department, LalaLajpat Rai University of Veterinary and Animal Sciences or AnimalHusbandry and Dairying Department, Haryana with at least fifteenyears experience | Member-Secretary |