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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(22) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(22)Casks shall be so arranged in the said warehouse as to allow easy access to them, in order that a correct account of their contents may be taken at any time and leakages may be readily discovered.