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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(f) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(f)In case of recovery towards adjustment of outstanding dues from gratuity payable to the Pensioner, the Drawing and Disbursing Officer shall pass the claim for payment of entire amount mentioning therein clearly the amount payable in cash and the amount payable by way of adjustment towards outstanding dues. The said order shall be in the following form :