Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 4 in Tamil Nadu Municipal Engineering Service Rules, 1997

4. Appointing authority.

- Appointing authority for the posts included in Categories I and II shall be the Government and in respect of Category III and IV shall be the Commissioner of Municipal Administration.