Section 123 in The Orissa Motor Vehicles Rules, 1993
123. Fist-Aid Box.
- Every public service vehicle shall carry a Fist-Aid Box containing the articles specified below :-(i)A copy of the First-Aid leaflet;(ii)Twenty-four sterilized finger dressings;(iii)Twelve sterilized hand or foot dressings;(iv)Twelve sterilized large or body dressings;(v)One extra large and two large and three small sterilized burn dressings;(vi)Twenty grams packets of sterilized cotton wool;(vii)A bottle of 2 per cent tincture of iodine;(viii)Pain killer medicines;(ix)Empty bottle fitted with cork and camel hair brush for eye drops with eye drops; and(x)Fifty ML. medicine glass.
