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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(5)(c) in West Bengal Consumer Protection Rules, 1987

(c)has become physically or mentally incapable of acting as such member, or
(ca)[ has remained absent in three consecutive sittings of the State Commission without obtaining previous permission of the State Government, except for reasons beyond his control ; or] [Inserted, ibid, w.e.f. 30.7.2001.]