Section 19 in Sai Nath University, Jharkhand Act, 2012
19. Authorities of the University.
- The following shall be the authorities of the University namely:(a)The Board of Governors.(b)The Board of Management.(c)The Academic Council.(d)The Finance Committee.(e)Research Council.(f)Distance Education Committee.(g)Such other authorities as may be declared by the Statutes to be the authorities of the University.
