Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 36 in Provincial Small Causes Courts Act,1887 36. [Amendment of 'Indian Limitation Act .] Rep.by the Indian Limitation Act, 1908 (9 of 1908),s. 32 and the Third Schedule .
