Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Manipur - Subsection Section 9(1) in Manipur Value Added Tax Act, 2004 (1)The tax payable by a dealer liable to pay tax under section 8 shall be levied on his taxable turnover of sales.
