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State of Gujarat - Section

Section 15 in The Maharaja Sayajirao University of Baroda Act, 1949

15. Other officers.

- The powers and duties of the Curator, Librarian, and officers of the University referred to in [Clause (vii)] [These words, brackets and figures were substituted for the word, brackets and figures 'Clause (viii)' by Bombay 9 of 1951, Section 3, Schedule] of Section 8 shall be such as may be prescribed by the Statutes and Ordinances.