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[Cites 0, Cited by 0] [Section 19(19)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(19)(ii) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

(ii)Incase the order is for payment of money -