Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 171(1)] [Section 171] [Entire Act] Union of India - Subsection Section 171(1)(a) in The Navy Act, 1957 (a)secure all movable property belonging to the deceased that is in the ship or quarters and cause an inventory thereof to be made;