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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(g) in Telangana Apartments (Promotion of Construction and Ownership) Act, 1987

(g)"competent authority" means any person or authority authorised by the Government by notification, to perform the functions of the competent authority under this Act for such areas as may be specified in the notification;