Bombay High Court
Deshmukh Enterprises Thr. Promoter D S ... vs Paramount Park D Tenant Co-Op Housing ... on 14 February, 2024
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-35
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12575 OF 2022
Deshmukh Enterprises Thr. Promoter D S ....PETITIONER
Deshmukh
V/S
Paramount Park D Tenant Co-op Housing ....RESPONDENT
Society Ltd 1) Thingranjan Ayyar And Ors Mr. Mayank Tripathi i/b Ms. Preeti Walimbe for Petitioner Mr. Vedanshi Shah i/b Ms. Mahalakshmi Ganapathy for Respondent Nos. 1 to 3 & 5 to 10.
Mr. Swapnil P. Kamble, AGP for State-Respondent No. 12.
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J
DATE : 14th February, 2024
P.C. :
S. O. to 21/02/2024 .
( FOR REGISTRAR JUDICIAL - I )
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