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[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Telangana - Subsection

Section 188(2)(iv) in Telangana Panchayat Raj Act, 2018

(iv)approve, allot funds, supervise the works of Mandal labour budgets under Mahatma Gandhi National Rural Employment Guarantee Act, 2005, (Central Act 42 of 2005);