Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)The Returning Officer shall cause to open, simultaneously the ballot box or boxes belonging to the same Territorial Constituency and shall have the total number of ballot papers found in such ballot box or boxes counted and checked with reference to the entries made in Form-22.