Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 63 in The Maharashtra Animal and Fishery Sciences University Act, 1998

63. New College or faculty to be constituted as constituent college or Faculty.

- On and from the appointed day, no new college or Faculty imparting education in Veterinary Sciences, Dairy Technology and Fishery Sciences and Allied Sciences shall be established, except as a constituent college or Faculty of the University.