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State of Punjab - Section

Section 16 in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

16. Maximum Maintenance allowance.

- The Maximum Maintenance allowance, which a Tribunal may order fixed in such a manner that it does not exceed the monthly income from all sources of the opposite party, divided by the number of persons in his family, counting the applicant or applicant also amoung the opposite party's family members.