Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(1)(iii) in Punjab Apartment and Property Regulation Rules, 1995 (iii)an explanatory note indicating the details of development works, which have been completed or are in progress or are yet to be undertaken;