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[Cites 0, Cited by 0] [Section 6D] [Entire Act]

State of Jharkhand - Subsection

Section 6D(2) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(2)Any person interested in any entry of the statement of principles or the register of lands may file objections in writing before the Assistant Consolidation Officer within a period of 45 days from the date of publication under Section 10(1).