Chattisgarh High Court
State Of Chhattisgarh vs Krishna Ram And Ors. 3 Wpl/2650/2007 ... on 18 January, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
ACQA No. 38 of 2010
State Of Chhattisgarh Versus Krishna Ram And Ors.
18/01/2018 Heard Shri Satish Gupta, Govt. Adv. for the State and
Shri R.K. Pali, Adv. for the respondents.
Closed for judgment.
Sd/- Sd/-
Judge Judge
Prashant Kumar Mishra Ram Prasanna Sharma