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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(1)(b) in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971

(b)where any degree or order is obtained in any suit or proceeding instituted before such commencement for the eviction of an occupant from any building or land in such area, execute such decree or order.