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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1) in The Orissa High Court (Conditions of Service of Staff) Rules, 1963

(1)Seniority of members of different grades in Class III and Class IV services shall be determined in accordance with the dates of their substantive appointment in each such grade.