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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(1)(vi) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(vi)Water masters may be reimbursed of his duties on commission basis/ contract basis in kind as a share of crop produce or fee collected through farmers or Water Users' Association shall reimburse out of the own resources as may be decided by the General Body.