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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

Bombay Presidency - Subsection

Section 76(2)(a) in The Bombay Provincial Municipal Corporations Act, 1949

(a)in any municipality or local authority which has been superseded by or under this Act in consequence of the inclusion in the City of the area for which it was constituted, or