Gauhati High Court
Page No.# 1/9 vs Alakesh Kalita And 35 Ors on 4 January, 2021
Page No.# 1/9
GAHC010166272020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2086/2020 in Review.Pet./117/2020
MRIDUL SARMA AND 16 ORS.
S/O- JATIN CH. SARMA
VILL. AND P.O. BORDEKPAR
DIST.- KAMRUP(R)
ASSAM
PIN- 781382.
2: TARUN CHUTIA
S.O -JOY KANTA CHUTIA
R.O-HOUSE NO.2
ARUNODOY PATH
P.O. HENGRABARI
GUWAHATI-781036
DIST- KAMRUP(M)
ASSAM.
3: DAISY KONWAR
W.O-CHAMPAK DUTTA.
R.O-JALUKGAON
P.O.-AMGURI
DIST--SIVSAGAR
ASSAM
PIN-785680.
4: MUKESH JHA
S.O-DURGA NAND JHA
R.O-NEAR SRIDURGA DECORATORS
FEEDER ROAD
Page No.# 2/9
PARBOTIA NEW COLONY
P.S
P.O AND DISTRICT--TINSUKIA
PIN-786125
ASSAM.
5: SATYAJIT ROY
S.O- SUDHANGSHU MOHAN ROY
R.O-VILL. AND P.O--BALAJAN
DIST--DHUBURI
ASSAM
PIN-783331.
6: SHAIKHUL ISLAM KHAN
VILL-JOGIRPAM
P.O.-DABALIAPARA
DIST--BARPETA
ASSAM.
PIN-781316.
7: KRISHNA NEOG
D.O-GHANA KANTA NEOG
R.O-VILLAGE NO 2 SARJAN
P.O.-PANBARI (VIA DIKRONG)
PIN-784165
ASSAM.
8: MARY BORGOHHAIN
D.O- BISHNU BORGOHAIN
R.O-VILL. CHARAIMORIA
P.O.-NORTH LAKHIMPUR
PIN-787001
DISTRICT - LAKHIMPUR
ASSAM.
9: RUPEN BORUAH
S.O- KRISHNA BORUAH
Page No.# 3/9
R.O-VILL-DHULIMULI
P.O.-LAHALIAL
PIN-784161
DIST--LAKHIMPUR
ASSAM.
10: TAIB UDDIN AHMED
S.O-BADIR UDDIN
R.O.-TOWN-LAKHIPUR
WARD NO-1
MANASHPARA
P.O. AND P.S--LAKHIPUR
DIST--GOALPARA
ASSAM.
PIN-783129
11: MAMPI BORAH
D.O.-JITEN BORAH
R.O-VILL-DICIAL
P.O.-DHULIAPARA
PIN-785460
DIST-SIVSAGAR
ASSAM.
12: DAISY HAZARIKA
C.O.- ANSHUMAAN SAIKIA
R.O-MILANPUR
P.O.-DERGAON
WARD NO.6 BYLANE 1 (NEAR GURUKUL SCHOOL)
DIST- GOLAGHAT
ASSAM.
PIN-78561
13: RUPAM GOGOI
S.O-KINARAM GOGOI
R.O-VILL-JAJALI
P.O.-BONAMALI
P.S.-KAKATIBARI
Page No.# 4/9
DIST--CHARAIDEO
ASSAM
PIN-785689.
14: GIRIN PATHAK
S.O-RUDRESWAR PATHAK
VILL AND P.O- MULAGAON
PIN-783380
DIST-BONGAIGAON
ASSAM.
15: HIMJYOTI KALITA
S.O-NIRANJAN KALITA
R.O-VILL-DOLAIGAON
BAKHARPARA (PIPELINE)
P.O-.BONGAIGAON
DIST--BONGAIGAON
ASSAM.
PIN-783380
16: BANANI DAS
C/O- HARESWAR CHOUDHURY
R/O- H/NO. 51
NOONMATI BIJOYNAGAR
P.O. NOONMATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781020
17: HEMANTA DAS
SON OF GOPHAI DAS
R/O- VILLAGE BACHA GAON
P.O. PANIGAON
PIN- 787053
DIST.- KAMRUP(M)
ASSAM.
VERSUS
ALAKESH KALITA AND 35 ORS.
S/O HAREKRISHNA KALITA R/O P.O
P.S PATACHARKUCHI DISTRICT-BARPETA-781326
ASSAM.
2:HAFIZUR RAHMAN
Page No.# 5/9
S/O FAZAR ALI AHMED R/O VILLAGE-BAGHEKHAITY P.O KUSHBARI
DISTRICT-BONGAIGAON PIN-783384
ASSAM
3:JOYANTA DEKA
S/O DHANI RAM DEKA R/O VILLAGE-DEBANANDA P.O HAZARIKAPARA
DISTRICT-DARRANG PIN-784145
ASSAM
4:DHURBAJYOTI KALITA
S/O PHANIDHAR KALITA R/O VILLAGE-GATIAN
P.O GUWAKUCHI DISTRICT-NALBARI-781369
ASSAM
5:GEETIKA PAUL
S/O SHYAM SUNDAR PAUL R/O ABHAYAPURI TOWN
WARD NO. 3 DISTRICT-BONGAIGAON-783384
ASSAM.
6:EDRISH ALI
S/O BOSIRUDDIN SHEIKH R/O KRISHNAI
P.S KARISHNAI DISTRICT-GAOLPARA-783126
ASSAM.
7:SAMARENDRA NATH ROY
S/O KAMALA KANTA ROY R/O VILLAGE-NORTH KACHAKHANA P.O
PAGLAHAT
DISTRICT-DHUBRI
ASSAM.
8:MANOJ BORUAH
S/O- ANANDA BORUAH
R/O VILLAGE-MODOIBIL DISTRICT-MAJULI-785105
ASSAM
9:SANKAR BARUA
S/O BINANDA BARUA R/O VILLAGE-SARENG
P.O KAHIARKUCHI DISTRCIT-UDALGURI-784522
ASSAM
10:SAYAN PAUL
S/O BASUDEV PAUL R/O VILLAGE-KAZIPARA
PART-1
DISTRICT-DHUBRI-783371
ASSAM.
11:CHANDINI DAS
D/O SUDHIR CHANDRA DAS R/O VILLAGE-BAMUNGAON PART-1 P.O
BORIGAON
P.S ABHAYAPURI DISTRICT-BONGAIGAON-783384
ASSAM.
12:DIPTI BISWAS
D/O DILIP KUMAR BISWAS R/O VILLAGE-CHALANTAPARA
P.S JOGIGHOPA DISTRICT-BONGAIGAON-783388
ASSAM.
13:DIPTI CHANGMAI DUTTA
W/O RAJIB DUTTA R/O MILAN NAGAR
Page No.# 6/9
P.O RATANPUR DISTRICT-DIBRUGARH
ASSAM.
14:ARPANA RAJBONGHI
D/O PRUFULLA RAJBONGSHI R/O VILLAGE MAKHIBAHA
P.S TIHU DISTRICT-NALBARI-781374
ASSAM
15:DHANMANI KALITA
S/O KSHEMADHAR KALITA R/O VILLAGE DEVANNADA
P.O HAZARIKAPARA DISTRICT-DARRANG-784145
ASSAM
16:PUNAM KAKATI
D/O BIRSING KAKATI R/O VILLAGE-BAKORIGAON
P.O MORIGAON DISTRICT-MORIGAON-782105
ASSAM.
17:KATYAYANI HAZARIKA
D/O PADMADHAR HAZARIKA R/O VILLAGE-SONARIGAON P.S
P.O MORIGAON -782105
ASSAM.
18:PRABAL SARMA
S/O SATISH CH. SARMA R/O VILLAGE- MOTHURAPUR
P.O TIHU
DISTRICT-NALBARI-781371
ASSAM.
19:INDUNIBHA RAJBONGSHI
S/O DIPEN RAJKUMAR R/O GARMARI
P.O SARUBORI DISTRICT-MORIGAON-782105
ASSAM.
20:MANJU TAMULI
D/O BABUL CH TAMULI R/O P.S
P.O MORIGAON DISTRICT-MORIGAON-782105
ASSAM.
21:MONISHA GOSWAMI
D/O BHABANANDA GOSWAMI R/O P.S
P.O MORIGAON DISTRICT-MORIGAON-782105
ASSAM
22:BANDANA BAISHYA
W/O ASHIM KAKATI R/O PUKHURIPARA
SUALKUCHI COLLEGE ROAD DISTRICT-KAMRUP-781103
ASSAM
23:SUMI MAZUMDAR
D/O JATIN MAZUMDAR R/O P.O
P.S TIHU DIST-NALBARI-781371 ASSAM
24:MITALI MAHANTA
D/O BHAGAWAN MAHANTA R/O VILLAGE-GEETNAGAR
WARD NO. 3 P.O /P.S MORIGAON
DIST-MORIGAON ASSAM
PIN-782105
25:ANUPAM DEKA
Page No.# 7/9
S/O MADHAB DEKA R/O VILLAGE-HARIBHANGA DISTRICT-NALBARI-
781378
ASSAM
26:ABHISHEK SAHA
S/O ARUP CH SAHA R/O VILLAGE-BAMUNGAON PART-1 P.O BORIGAON
P.S ABHAYAPURI DISTRICT-BONGAIGAON-783384 ASSAM.
27:RANJAN SAHARIA
S/O BHUBANESWAR SAHARIA R/O VILLAGE-HAZARIKAPARA DISTRICT-
DARRANG-784145
ASSAM
28:OBAIDUL ISLAM
S/O ABDUL HASHIM R/O VILLAGE BORDUBA TOOP P/O
P/S BHURAGAON
DISTRICT-MORIGAON ASSAM
PIN-782121.
29:KUSHAL KALITA
S/O HARISH KALITA R/O VILLAGE MUJKURI
P.O UPARTOLA DISTRICT-GOALPARA-783124
ASSAM.
30:JURI BORDOLOI
D/O HARENDRA BORDOLOI R/O VILLAGE P.O SUKDAL SARUBORI
DISTRICT-MORIGAON-782104
ASSAM
31:SATYA NARAYAN NATH
S/O MANMOHAN NATH R/O VILLAGE- HABIBARANGABARI R/O P.S
P.O MIKIRBHETA DISTRICT-MORIGAON-782106
ASSAM.
32:SIMANTA KR CHALIHA
S/O PRONAB CHALIHA R/O VILLAGE NO. 1
PHULONGIGAON MAJULI-785105
ASSAM.
33:JUMI BARMAN
D/O HARESWAR BARMAN R/O VILL MULARKUCHI
P.S BELSOR NALBARI- 781303
ASSAM.
34:THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-06.
35:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM KAHILIPARA
GUWAHATI-19.
36:MEMBER SECRETARY
TET EMPOWERED COMMITTEE
SECONDARY AND HIGHER SECONDARY EDUCATION
ASSAM.
------------
Page No.# 8/9
Advocate for : MS. M BORAH
Advocate for : SC
SEC. EDU. appearing for ALAKESH KALITA AND 35 ORS.
BEFORE
HON'BLE THE CHIEF JUSTICE (ACTING) MR. N. KOTISWAR SINGH
ORDER
04.01.2021 Heard Mr. P.K. Goswami, learned counsel for the applicants. Issue notice, returnable on 15.02.2021.
Mr. N.J. Khataniar, learned standing counsel, Secondary Education Department accepts notice for the State respondents.
Applicants to take steps for service of notice upon the private respondents by registered post with A/D. The connected review petition has been filed so as to ensure that certain benefit which was given to the candidates already successful in the TET has not been clearly mentioned in the order sought to be reviewed. In the Division Bench order, which was referred to while passing the order sought to be reviewed, it was mentioned as follows:-
"It is made clear that the validity of the qualification of such candidate who had applied pursuant to the Advertisements A & B dated 11.3.2018, if valid as on such date, shall continue to remain valid until the selection process is completed."
The review petitioners apprehend that if the said benefit already given by the Division Bench is not clearly mentioned in the order sought to be reviewed, they may be prejudiced.
Page No.# 9/9 Be that as it may, since it is submitted by Mr. Goswami that the validity of the certificate will be up to 14.06.2021, an attempt will be made to pass appropriate orders in the review petition before the said date of expiry.
List on 15.02.2021.
Sd/- N. Kotiswar Singh CHIEF JUSTICE (ACTING) Comparing Assistant